Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Haryana - Subsection

Section 107(2)(e) in Haryana Panchayati Raj Act, 1994

(e)exercise and perform such other powers and functions in relation to any development programme as it may deem fit;