Bombay High Court
Vijay Nanikram Bhatia And Ors vs The State Of Maharashtra Thru Dept. Of ... on 10 August, 2023
MUGDHA
MANOJ
PARANJAPE
Digitally signed by
MUGDHA MANOJ
PARANJAPE 1 901-PIL 6-21 @ PIL 37-18.doc
Date: 2023.08.11
10:21:12 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
PUBLIC INTEREST LITIGATION NO.6 OF 2021
Vijay Nanikram Bhatia & Ors. ... Petitioners
V/s.
The State of Maharashtra, Through
Department of Urban Development
& Ors. ... Respondents
WITH
PUBLIC INTEREST LITIGATION NO.37 OF 2018
Public Kind Trust ... Petitioner
V/s.
Ulhasnagar Municipal Corporation,
Through its Commissioner & Ors. ... Respondents
Mr. Devdatt Prabhakar Palodkar for the Petitioners in PIL No.6 of
2021.
Ms. Minal Chandnani for the Petitioner in PIL No.37 of 2018.
Mr. P. P. Kakade, GP with Mr. B. V. Samant, AGP for the
Respondent-State in both PILs.
Mr. Suresh Kamble for Respondent Nos.6 to 8 in PIL No.6 of
2021.
Mr. Saket Mone a/w Shrey Shah i/by Vidhii Partners for
Respondent No.1 in PIL No.37 of 2018.
Mr. Huda Diamondwala i/by Diamondwala & Company for
Respondent No.4 in PIL No.37 of 2018.
CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE : 10th AUGUST 2023 Mugdha 1 of 2 ::: Uploaded on - 11/08/2023 ::: Downloaded on - 12/08/2023 01:59:27 ::: 2 901-PIL 6-21 @ PIL 37-18.doc P.C. :
Heard.
2. Judgment reserved.
(ARIF S. DOCTOR, J.) (CHIEF JUSTICE) Mugdha 2 of 2 ::: Uploaded on - 11/08/2023 ::: Downloaded on - 12/08/2023 01:59:27 :::