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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Tripura - Subsection

Section 109(v) in Tripura Excise Rules, 1962

(v)Sample to be sent, to chemical examiner. - Immediately on receipt of a consignment of denaturants the officer in charge shall send a sample of 500 ml. from each receptacle to the Chemical Examiner to the Government of West Bengal together with an advice from and, in the case of pyridine bases, with a copy of the guarantee referred to in the last preceding clause.