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State of Andhra Pradesh - Section

Section 31st in Andhra Pradesh Municipalities (Pension-cum-Gratuity Fund) Rules, 1969

31st. December, 19................Daughter of the late........................Widow of the late .......................................

We certify to the best of our knowledge and belief that the above declaration is correct, (to be signed by two responsible Government Servants or well-known trustworthy persons).