Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(2)The management, administration, direction and control of the affairs of the Trust shall vest in the Board of Trustees, which shall consist of not less than three and not more than ten trustees to be appointed by the Ministry of Power.