Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 13 in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998

13. Composition of Institutional Animals Ethics Committee. - Every Institutional Animals Ethics Committee shall include a biological scientist, two scientists from different biological disciplines, a veterinarian involved in the care of animals, the scientist in charge of animals facility of the establishment concerned, a scientist from outside the institute, a non-scientific socially aware member and a representative or nominee of the Committee. A specialist may be co-opted while reviewing special projects using hazardous agents such as radioactive substance and deadly microorganisms.