Allahabad High Court
U.P. State Road Transport Corporation ... vs Smt. Sarvesh Kumari And Others on 1 November, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER No. - 2724 of 2008 Appellant :- U.P. State Road Transport Corporation Thru Chairman Respondent :- Smt. Sarvesh Kumari And Others Counsel for Appellant :- Nripendra Mishra Counsel for Respondent :- Lal Chandra Sahu Hon'ble Dr. Kaushal Jayendra Thaker,J.
Call for record of Court below.
List on 19.12.2019.
Order Date :- 1.11.2019 Mukesh