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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(5)The provisions of sub-rules (3) and (4) shall apply mutatis mutandis to the playing of prepared "recitals" or gramophone records.