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Union of India - Section

Section 3C in The Forest (Conservation) Act, 1980

3C. Power of Central Government to issue directions

The Central Government may, from time to time, issue such directions, to any authority under the Central Government, State Government or Union territory Administration, or to any organisation, entity or body recognised by the Central Government, State Government or Union territoryAdministration, as may be necessary for the implementation of this Act.".