Section 108(2) in U.P. Consolidation of Holdings Rules, 1954
(2)An application for a copy of the Statement of Principles prepared under Section [8-A] [Substituted by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.] shall be made to the Assistant Consolidation Officer with a copy-stamp of Rs. 2.50 for each copy.