Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 471] [Entire Act] State of Maharashtra - Subsection Section 471(b) in The Mumbai Municipal Corporation Act, 1888 (b)fails to comply with any requisition lawfully made upon him under any of the said sections, sub-sections or clauses,