Section 12 in The U.P. Dental Surgeons Service Rules, 1979
12. Character.
- The character of a candidate for direct recruitment to the service must be such as to render him suitable in all respects for employment in the service. The appointing authority shall satisfy himself on this point.Note. - Persons dismissed by the Union Government or a State Government or by a local Authority or a Corporation or undertaking owned or controlled by the Union Government or a State Government, shall be ineligible for appointment to any post in the Service. Persons convicted of an offence involving moral turpitude shall also be ineligible.
