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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

(2)A member holding office as such shall communicate option referred to in sub-rule (1) in writing to the Government during his tenure as such member, the option once exercised shall be final.