Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of West Bengal - Subsection Section 101(c) in Police Regulations, Calcutta, 1968 (c)When the charge is of leaving a cart not in good care and control, the charge shall invariably state the length of the time the cart was left without care and control.
