Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Bombay Presidency - Subsection Section 44(b) in The Bombay Weights and Measures (Enforcement) Act, 1958 (b)the Bombay Weights and Measures Act, 1932, as in force in the Saurashtra area, or the Kutch area, of the State,
