Section 88(3) in The Asansol Municipal Corporation Act, 1990.
(3)in the sphere of public health and sanitation,-(a)construction and maintenance of cattle pounds and cattle viers;(b)provision for unfiltered water-supply for non-domestic uses;(c)promotion of the use of biogas and other non-conventional energy sources;(d)provision for sewage treatment and preparation of compost manures from sewage and other refuse;(e)abatement of smoke nuisances;(f)setting up of milk dairies or farms for supply, distribution and processing of milk or milk products for the benefit of the people;(g)ambulance service for carrying patients;
