(5)[ make entries in columns 27 to 29 of Form No. 103 against the original entry of the fee, and record on Part III of Form No. 104, the fact of such note having been made.] [Substituted by Notification No. 30/VIII-b-288, dated 20-2-1963, published in U. P. Gazette, Part II, dated 8-6-1963.]