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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(3)(e) in West Bengal Municipal (Building) Rules, 2007

(e)concrete, composed of broken brick, stone chippings or selected slag and lime, cement or calcined gypsum, when the concrete is used for filling in between joists of floors to a depth of not less than ten centimetres;