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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(2)(b) in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954

(b)on his being found guilty of using or attempting to use a false document or making a false declaration for getting his name registered at the Employment Office or for obtaining employment through the employment office.