Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17B(2)] [Section 17B] [Entire Act] Union of India - Subsection Section 17B(2)(i) in The Child Labour (Prohibition And Regulation) Rules, 1988 (i)the payment of a sum of fifty per cent; of the maximum fine provided for such offence within a period to be specified in such certificate; or