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Supreme Court - Daily Orders

M/S Ansal Housing And Construction Ltd. ... vs Commissioner Of Income Tax Delhi-1 on 31 January, 2018

     ITEM NO.105                   COURT NO.6                 SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Civil Appeal No. 727/2013

     M/S ANSAL HOUSING AND CONSTRUCTION LTD.
     (EARLIER KNOWN AS M/S. ANSAL HOUSING FINANCE
     AND LEASING CO.                                        Appellant(s)

                                        VERSUS

     COMMISSIONER OF INCOME TAX DELHI-1                     Respondent(s)

     WITH
     C.A. No. 2185/2013 (XIV)
     C.A. No. 2184/2013 (XIV)
     C.A. No. 2183/2013 (XIV)
     C.A. No. 2186/2013 (XIV)
     C.A. No. 2937-2943/2013 (XIV)
     C.A. No. 5936/2014 (XIV)
     C.A. No. 2932/2013 (XIV)
     C.A. No. 2936/2013 (XIV)
     C.A. No. 2934/2013 (XIV)
     C.A. No. 2935/2013 (XIV)
     C.A. No. 2933/2013 (XIV)
     C.A. No. 5567/2014 (XIV)
     C.A. No. 7314/2014 (III-A)
     C.A. No. 5328/2013 (XIV)
     C.A. No. 5221/2013 (XIV)
     C.A. No. 5357/2013 (XIV)
     C.A. No. 5356/2013 (XIV)
     C.A. No. 5358/2013 (XIV)
     SLP(C) No. 8590/2014 (XIV)
     C.A. No. 4411/2014 (XIV)
     C.A. No. 5359/2013 (XIV)
     C.A. No. 9807/2014 (XIV)
     C.A. No. 9402/2016 (XIV)
     C.A. No. 9803/2014 (XIV)
     SLP(C) No. 36836/2013 (XIV)
     SLP(C) No. 36837/2013 (XIV)
     SLP(C) No. 36838/2013 (XIV)
     SLP(C) No. 37717/2013 (XIV)
     C.A. No. 724/2013 (XIV)
     C.A. No. 725/2013 (XIV)
     C.A. No. 726/2013 (XIV)
Signature Not Verified


     C.A. No. 18326/2017 (III-A)
Digitally signed by
ASHWANI KUMAR
Date: 2018.02.03
12:38:11 IST
Reason:

     Date : 31-01-2018 These matters were called on for hearing today.

     CORAM :
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Civil Appeal No. 727/2013 etc.

          HON'BLE MR. JUSTICE A.K. SIKRI
          HON'BLE MR. JUSTICE ASHOK BHUSHAN

For Parties
                       Mr. Ajay Vohra, Sr. Adv.
                       Ms. Kavita Jha, AOR
                       Mr. Vaibhav Kulkarni, Adv.

                       Mr. Rameshwar Prasad Goyal, AOR

                       Ms. Pinky Anand, ASG.
                       Mr. K. Radhakrishnan, Sr. Adv.
                       Mr. D. L. Chidananda, Adv.
                       Mr. T. M. Singh, Adv.
                       Mr. Arijit Prasad, Adv.
                       Ms. Sadhna Sandhu, Adv.
                       Mrs. Anil Katiyar, AOR
                       Ms. Niranjana Singh, Adv.
                       Ms. Snidha Mehra, Adv.

                       Ms. Sujata Kurdukar, AOR

                       Mrs. Anil Katiyar, AOR
                       Mr. Rameshwar Prasad Goyal, AOR

                       Mr. Ranjit B. Raut, Adv.
                       Ms. Bina Gupta, AOR
                       Ms. Surbhi Kapoor, Adv.

                       Ms. Kavita Jha, AOR
                       Ms. Sujata Kurdukar, AOR


            UPON hearing the counsel the Court made the following
                               O R D E R

As prayed for, the matters stand adjourned by one week.




           (NIDHI AHUJA)               (MALA KUMARI SHARMA)
           COURT MASTER                     COURT MASTER




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