Supreme Court - Daily Orders
M/S Ansal Housing And Construction Ltd. ... vs Commissioner Of Income Tax Delhi-1 on 31 January, 2018
ITEM NO.105 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 727/2013
M/S ANSAL HOUSING AND CONSTRUCTION LTD.
(EARLIER KNOWN AS M/S. ANSAL HOUSING FINANCE
AND LEASING CO. Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX DELHI-1 Respondent(s)
WITH
C.A. No. 2185/2013 (XIV)
C.A. No. 2184/2013 (XIV)
C.A. No. 2183/2013 (XIV)
C.A. No. 2186/2013 (XIV)
C.A. No. 2937-2943/2013 (XIV)
C.A. No. 5936/2014 (XIV)
C.A. No. 2932/2013 (XIV)
C.A. No. 2936/2013 (XIV)
C.A. No. 2934/2013 (XIV)
C.A. No. 2935/2013 (XIV)
C.A. No. 2933/2013 (XIV)
C.A. No. 5567/2014 (XIV)
C.A. No. 7314/2014 (III-A)
C.A. No. 5328/2013 (XIV)
C.A. No. 5221/2013 (XIV)
C.A. No. 5357/2013 (XIV)
C.A. No. 5356/2013 (XIV)
C.A. No. 5358/2013 (XIV)
SLP(C) No. 8590/2014 (XIV)
C.A. No. 4411/2014 (XIV)
C.A. No. 5359/2013 (XIV)
C.A. No. 9807/2014 (XIV)
C.A. No. 9402/2016 (XIV)
C.A. No. 9803/2014 (XIV)
SLP(C) No. 36836/2013 (XIV)
SLP(C) No. 36837/2013 (XIV)
SLP(C) No. 36838/2013 (XIV)
SLP(C) No. 37717/2013 (XIV)
C.A. No. 724/2013 (XIV)
C.A. No. 725/2013 (XIV)
C.A. No. 726/2013 (XIV)
Signature Not Verified
C.A. No. 18326/2017 (III-A)
Digitally signed by
ASHWANI KUMAR
Date: 2018.02.03
12:38:11 IST
Reason:
Date : 31-01-2018 These matters were called on for hearing today.
CORAM :
1
Civil Appeal No. 727/2013 etc.
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Parties
Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha, AOR
Mr. Vaibhav Kulkarni, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Ms. Pinky Anand, ASG.
Mr. K. Radhakrishnan, Sr. Adv.
Mr. D. L. Chidananda, Adv.
Mr. T. M. Singh, Adv.
Mr. Arijit Prasad, Adv.
Ms. Sadhna Sandhu, Adv.
Mrs. Anil Katiyar, AOR
Ms. Niranjana Singh, Adv.
Ms. Snidha Mehra, Adv.
Ms. Sujata Kurdukar, AOR
Mrs. Anil Katiyar, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Ranjit B. Raut, Adv.
Ms. Bina Gupta, AOR
Ms. Surbhi Kapoor, Adv.
Ms. Kavita Jha, AOR
Ms. Sujata Kurdukar, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, the matters stand adjourned by one week.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
2