Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 30 in The Registration Act, 1977 (1920 A.D.) 30. Registration by Registrars in certain cases. (1)Any Registrar may in his discretion receive and register any document which might be registered by any Sub-Registrar subordinate to him.(2)Omitted.
