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State of Uttar Pradesh - Section

Section 12 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

12. Processing of Application.

- The Commission shall consider all valid applications received in the Commission and may shortlist candidates, on the basis of the curriculum vitae of the candidates, for further processing for Groups A and B posts. For Groups C and D posts shortlisting for further processing shall be done by a Committee constituted by the Commission for the purpose.