Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(v) in Kerala Veterinary and Animal Sciences University Act, 2010

(v)any matter as may be prescribed by Ordinances or which is necessary to give effect to the provisions of this Act.