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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in Rajasthan Power Sector Reforms Transfer Scheme 2000

(3)The liabilities specified in Schedule-F shall not form a part of the liabilities classified as Generation, Transmission and Distribution Undertakings in Schedules-A to E but shall form part of residuary liabilities to be retained by the State Government.