Section 4 in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967
4. Functions of the Board.
- The functions of the Board shall be-(a)to direct either at its own instance or on the orders of the State Government, the preparation of a scheme by a District Committee, within their respective jurisdiction;(b)to consider and approve the schemes so prepared;(c)to suggest ways and means for the execution of the schemes approved by it; and(d)to perform such other functions as are or may be entrusted to it by or under this Act.
