Section 91(2)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

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State of Goa - Subsection

Section 91(2)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

(b)Part-II of Form XVIII completed in other respects and signed by the counting supervisor and also by the candidates or their election agents or their counting agents present; and

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State of Goa - Subsection

Section 91(2)(b) in The Corporation of the City of Panaji (Election) Rules, 2004