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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(a) in The U.P. Fire Prevention And Fire Safety Rules, 2005

(a)An appeal to the State Government through Principal Secretary Home under sub-section (1) of Section 9 of the Act shall be preferred in Form 'D' appended to these rules and shall be accompanied by a fee of Rs. 5000 (Rupees Five thousand only).