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[Cites 0, Cited by 0] [Section 93C] [Entire Act]

State of Bihar - Subsection

Section 93C(39) in Rules Framed by Board of Revenue under section 90

(39)The licensee shall jointly provide a typewriter or make cash payment for the hiring of a typewriter and for articles of stationery for use of the Superintendent of Excise and the supervising staff according to an estimate made by the Collector.