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[Cites 0, Cited by 0] [Section 22E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22E(3) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(3)For the selection of Principal of an affiliated institution, there shall likewise be constituted a selection committee of three members one of whom shall be a person not belonging to the district in which the affiliated institution is located, selected by the Committee of Management out of the regional panel referred to in sub-section (4).