Rajasthan High Court - Jodhpur
Chail Singh vs Assistant Engineer (Pa. Va. Sa.) ... on 18 July, 2024
Author: Rekha Borana
Bench: Rekha Borana
[2024:RJ-JD:29326]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 11242/2024
Chail Singh S/o Shri Ummed Singh Rajput, Aged About 37 Years,
R/o Village Jakhoda, Tehsil Sumerpur, District Pali (Raj.).
----Petitioner
Versus
1. Assistant Engineer (Pa. Va. Sa.), Jodhpur Vidhyut Vitran
Nigam Limited Sumerpur, District Pali (Raj.).
2. Superintendent Engineer, Es (O And M), Jodhpur Vidhyut
Vitran Nigam Limited, District Pali.
3. Executive Enginer (X.en.), Jodhpur Vidhyutvitran Nigam
Limited, Falna, District Pali (Raj.).
----Respondents
For Petitioner(s) : Mr. S.P. Sharma
HON'BLE MS. JUSTICE REKHA BORANA
Order 18/07/2024
1. Learned counsel for the petitioner submits that subsequent to filing of the present writ petition, an order of compensation has been passed by Discom which also needs to be challenged.
In view of the said fact, he, on instructions, seeks permission to withdraw the present writ petition with liberty to challenge the subsequent order(s) too.
2. In view of the submission made, the permission as sought for is granted. The present writ petition is dismissed as withdrawn with the liberty as aforesaid.
3. Stay petition and all pending applications, if any, stand disposed of.
(REKHA BORANA),J 337-T.Singh/-
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