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State of Bihar - Section

Section 30 in Bihar Targeted Public Distribution System (Control) Order, 2016

30. Distribution of essential commodities after a license is suspended or cancelled.

- The block supply officer/ in charge supply officer / supply inspector shall get the food grains and other essential commodities available to the licensee at time of his license being suspended/ cancelled, disbursed under his care to the concerned consumers at the prevailing rates and quantities within 30 days from the date of the receipt of such order, and the amount so collected shall be handed over to the licensee/ his representative :Provided that if the commodities could not be disbursed within 30 days due to unavoidable reasons, the time period of disbursement, which shall be maximum of 60 days, shall be extended by the licensing authority upon the report of the block supply officer/ in charge bock supply officer /supply inspector.Part - 5 Search and Seizure