Jammu & Kashmir High Court
Gurmeet Singh vs Ut Of Jk And Ors on 19 October, 2020
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 104
Admission List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU.
*******
(THROUGH VIDEO CONFERENCING AT SRINAGAR).
Crl R No. 74/2019
CrlM No. 1606/2019
Gurmeet Singh ...Petitioner(s)
Through: Mr. Aditya Gupta, Advocate
Vs
UT of JK and Ors. ...Respondent(s)
Through:
CORAM: Hon'ble Mr. Justice Javed Iqbal Wani, Judge
ORDER
19.10.2020 Mr. Gupta, seeks and is granted adjournment. Adjourned.
List on 9th November 2020.
(Javed Iqbal Wani) Judge.
Srinagar.
19.10.2020 "Nuzhat"