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[Cites 0, Cited by 401] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(v) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(v)by words either written or spoken or by any other means disrespects any late person held in high esteem by members of the Scheduled Castes or the Scheduled Tribes;