Supreme Court - Daily Orders
Noble M Paikada vs Union Of India on 10 August, 2023
Bench: Abhay S. Oka, Sanjay Karol
ITEM NO.101 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1628-1629/2021
NOBLE M PAIKADA Appellant(s)
VERSUS
UNION OF INDIA Respondent(s)
(IA No. 80483/2021 - DISCHARGE OF ADVOCATE ON RECORD
IA No. 53068/2023 - EARLY HEARING APPLICATION
IA No. 56031/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No. 56030/2021 - STAY APPLICATION)
Date : 10-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Ms. Anitha Shenoy, Sr. Adv.
Ms. Nishtha Kumar, AOR
Mr. Vanshdeep Dalmia, Adv.
Ms. Ayushma Awasthi, Adv.
Ms. Namrata Sarah Caleb, Adv.
Ms. Pariksha, Adv.
For Respondent(s) Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Dr. Arun Kumar Yadav, Adv.
Ms. Swarupama Chaturvedi, Adv.
Ms. Ruchi Kohli, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. Madhav Sinhal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel appearing for the parties.
Submissions are heard.
Judgment reserved.
Signature Not VerifiedWe permit the parties to file brief resume of submissions Digitally signed by Indu Marwah Date: 2023.08.10 canvassed across the Bar within a period of 10 days from today. 16:53:51 IST Reason:
(INDU MARWAH) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)