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Supreme Court - Daily Orders

Noble M Paikada vs Union Of India on 10 August, 2023

Bench: Abhay S. Oka, Sanjay Karol

     ITEM NO.101                              COURT NO.7                SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   1628-1629/2021

     NOBLE M PAIKADA                                                    Appellant(s)

                                                     VERSUS

     UNION OF INDIA                                                     Respondent(s)

     (IA No. 80483/2021 - DISCHARGE OF ADVOCATE ON RECORD
      IA No. 53068/2023 - EARLY HEARING APPLICATION
      IA No. 56031/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT; IA No. 56030/2021 - STAY APPLICATION)

     Date : 10-08-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE SANJAY KAROL

     For Appellant(s)                  Ms. Anitha Shenoy, Sr. Adv.
                                       Ms. Nishtha Kumar, AOR
                                       Mr. Vanshdeep Dalmia, Adv.
                                       Ms. Ayushma Awasthi, Adv.
                                       Ms. Namrata Sarah Caleb, Adv.
                                       Ms. Pariksha, Adv.

     For Respondent(s)                 Ms. Aishwarya Bhati, A.S.G.
                                       Mr. Gurmeet Singh Makker, AOR
                                       Dr. Arun Kumar Yadav, Adv.
                                       Ms. Swarupama Chaturvedi, Adv.
                                       Ms. Ruchi Kohli, Adv.
                                       Ms. Shradha Deshmukh, Adv.
                                       Mr. Madhav Sinhal, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel appearing for the parties.

Submissions are heard.

Judgment reserved.

Signature Not Verified

We permit the parties to file brief resume of submissions Digitally signed by Indu Marwah Date: 2023.08.10 canvassed across the Bar within a period of 10 days from today. 16:53:51 IST Reason:

     (INDU MARWAH)                                                   (AVGV RAMU)
     COURT MASTER (SH)                                             COURT MASTER (NSH)