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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(1)Opportunities to pursue education shall be offered through the provision of creative non-formal classes that to enable the child to sustain his/her interest in formal education especially if the child has attended such school.