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[Cites 0, Cited by 0] [Section 80RRB(4)] [Section 80RRB] [Entire Act]

Union of India - Subsection

Section 80RRB(4)(a) in The Income Tax Act, 1961

(a)"Controller" shall have the meaning assigned to it in clause (b) of sub-section (1) of section 2 of the Patents Act, 1970 (39 of 1970);