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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(a) in The West Bengal Additional Tax and One-Time Tax on Motor Vehicles Act, 1989

(a)there shall be a grace period for fifteen days for payment of the additional tax or one-time tax from the date on which it becomes payable;