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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3) in First Statutes of the University of Udaipur

(3)Preliminary Electoral Rolls.-(i) The Returning Officer shall maintain an electoral roll showing the names and addresses of all registered graduates qualified to vote:
(ii)Complete Rolls shall be published every time, in the year of election and shall be exhibited outside and made available in the office of the Registrar, at least two months before the date of election by the Returning Officer;
(iii)A supplement to the existing roll shall however, be published every year.