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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(8) in Rajasthan Minor Mineral Concession Rules, 2017

(8)No person shall acquire in respect of any mineral, any mining lease of any area which is not compact and contiguous i.e. close polygon:Provided that above provisions shall not be applicable for grant of mining leases of mineral bajri in river bed.