Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41AA(1)] [Section 41AA] [Entire Act] State of Maharashtra - Subsection Section 41AA(1)(d) in The Maharashtra Public Trusts Act, 1950 (d)to comply with such other incidental or supplemental requirements as may be specified in the directions or in any general or special orders issued thereunder: