Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(i) in The U.P. Warehouse Act, 1958 (i)[ "warehouse" means any building, structure or other protected enclosure used for the purpose of warehousing;] [Substituted by U.P. Act XII of 1964, Section 3 (2).]
