Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 545] [Entire Act] Bengal Presidency - Subsection Section 545(h) in Police Regulations, Bengal , 1943 (h)Court officers shall initial their registers twice; first when they write "A" opposite the case, and the second time, when they enter the final result of the appeal.
