Bombay High Court
The Union Of India Thr. The Secretary Of ... vs Smt. Umrao Kevalchand Bothra ... on 19 July, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 140 OF 2023
In
Review Petn. in SA STAMP NO. 13835 OF 2021
The Union Of India Thr. The Secretary Of The ....PETITIONER
Government, Ministry Of Defence, New Delhi
And Ors
V/S
Smt. Umrao Kevalchand Bothra (decd.thr.lrs) ....RESPONDENT
Kevalchand L. Bothra (deceased) Jaikumar K. Bothara CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 19th July, 2023
P.C. :
Due to paucity of time, stand over to 26/07/2023. Interim order, if any, to continue till then.
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