Himachal Pradesh High Court
Hari Om & Anr. vs . State Of H.P. on 6 September, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Hari Om & Anr. vs. State of H.P. Cr. Appeal No. 437 of 2017 .
06.09.2023 Present: Mr. Harsh, Advocate, vice Mr. Manoj Pathak, Advocate, for the appellants.
Mr. Y.W. Chauhan, Mr. I.N. Mehta, Senior Additional Advocates General, Ms. Sharmila Patial, Additional Advocate General and Mr. J.S. Guleria, Deputy Advocate General for the respondent-State.
of Learned counsel appearing for the appellants prays for an adjournment. Prayer allowed, as not opposed.
rt List on 11th September, 2023.
(Tarlok Singh Chauhan) Judge (Ranjan Sharma) Judge 6th September, 2023 (himani) ::: Downloaded on - 06/09/2023 21:58:42 :::CIS