Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Bachpan Bachao Andolan vs The State Of Assam And 4 Ors on 26 February, 2020

Author: Ajai Lamba

Bench: Ajai Lamba, Soumitra Saikia

                                                                 Page No.# 1/3

GAHC010234612019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL 60/2019

         1:BACHPAN BACHAO ANDOLAN
         A CHARITABLE SOCIETY HAVING ITS OFFICE AT L-6, KALKAJI, NEW
         DELHI 110019 AND REP. BY ITS GENERAL SECRETARY MR. R.S.
         CHAURAUSIA

         2: SAMPURNA BEHURA
          D/O LT. GANGA DHAR BEHURA
          R/O FLAT NO. 501
         TECHNOLOGY APARTMENT
          PATPARGANJ
          DELH

         VERSUS

         1:THE STATE OF ASSAM AND 4 ORS.
         REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, SOCIAL WELFARE
         DEPTT. BLOCK-D, 1ST. FLOOR, JANATA BHAWAN, DISPUR, GAUHATI-
         781006

         2:DIRECTORATE OF SOCIAL WELFARE
          REP. BY THE DIRECTOR
          KACHARI GHAT
          MG ROAD
          UZAN BAZAR
          GAUHATI-781001

         3:ASSAM STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS
          REP. BY THE CHAIRPERSON
          BYE LANE NO. 1
          H.NO. 1
          SAMMANOY PATH
          SURVEY
          BELTOLA-BASISTHA ROAD
          GAUHATI-781028
                                                                  Page No.# 2/3


            4:THE DIRECTOR GENERAL OF POLICE
             OFFICE DR. BK KAKATI RD. ULUBARI
             GAUHATI
            ASSAM 781007

            5:REGISTRAR
             GAUHATI HIGH COURT
             GAUHATI
            ASSA

Advocate for the Petitioner   : MR. P P SARMA

Advocate for the Respondent : GA, ASSAM

Linked Case : PIL(Suo Moto) 1/2018 1:X-X-X X-X-X VERSUS 1:IN RE THE GOVT OF ASSAM AND 3 ORS REP. BY THE SECRETARY DEPTT. OF SOCIAL WELFARE BLOCK-D 1ST FLOOR JANATA BHAWAN DISPUR GUWAHATI- 781006 2:DIRECTORATE OF SOCIAL WELFARE REP. BY THE DIRECTOR KACHARI GHAT M G ROAD UZAN BAZAR GUWAHATI- 781001 3:ASSAM STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS REP. BY THE CHAIRPERSON BYE LANE NO.1 H NO.1 Page No.# 3/3 SAMMANOY PATH SURVEY BELTOLA- BASISTHA ROAD GUWAHATI- 781028 4:UNION OF INDIA REP. BY THE SECRETARY MIN OF WOMEN AND CHILD DEVELOPMENT SHASTRI BHAWAN NEW DELHI- 01 Advocate for the Petitioner : MR. H K DAS( SC GHC) Advocate for the Respondent : GA ASSAM BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 26.02.2020:

(Ajai Lamba, CJ) List on 21.04.2020.
JUDGE CHIEF JUSTICE Comparing Assistant