Gauhati High Court
Bachpan Bachao Andolan vs The State Of Assam And 4 Ors on 26 February, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
Page No.# 1/3
GAHC010234612019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL 60/2019
1:BACHPAN BACHAO ANDOLAN
A CHARITABLE SOCIETY HAVING ITS OFFICE AT L-6, KALKAJI, NEW
DELHI 110019 AND REP. BY ITS GENERAL SECRETARY MR. R.S.
CHAURAUSIA
2: SAMPURNA BEHURA
D/O LT. GANGA DHAR BEHURA
R/O FLAT NO. 501
TECHNOLOGY APARTMENT
PATPARGANJ
DELH
VERSUS
1:THE STATE OF ASSAM AND 4 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, SOCIAL WELFARE
DEPTT. BLOCK-D, 1ST. FLOOR, JANATA BHAWAN, DISPUR, GAUHATI-
781006
2:DIRECTORATE OF SOCIAL WELFARE
REP. BY THE DIRECTOR
KACHARI GHAT
MG ROAD
UZAN BAZAR
GAUHATI-781001
3:ASSAM STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS
REP. BY THE CHAIRPERSON
BYE LANE NO. 1
H.NO. 1
SAMMANOY PATH
SURVEY
BELTOLA-BASISTHA ROAD
GAUHATI-781028
Page No.# 2/3
4:THE DIRECTOR GENERAL OF POLICE
OFFICE DR. BK KAKATI RD. ULUBARI
GAUHATI
ASSAM 781007
5:REGISTRAR
GAUHATI HIGH COURT
GAUHATI
ASSA
Advocate for the Petitioner : MR. P P SARMA
Advocate for the Respondent : GA, ASSAM
Linked Case : PIL(Suo Moto) 1/2018 1:X-X-X X-X-X VERSUS 1:IN RE THE GOVT OF ASSAM AND 3 ORS REP. BY THE SECRETARY DEPTT. OF SOCIAL WELFARE BLOCK-D 1ST FLOOR JANATA BHAWAN DISPUR GUWAHATI- 781006 2:DIRECTORATE OF SOCIAL WELFARE REP. BY THE DIRECTOR KACHARI GHAT M G ROAD UZAN BAZAR GUWAHATI- 781001 3:ASSAM STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS REP. BY THE CHAIRPERSON BYE LANE NO.1 H NO.1 Page No.# 3/3 SAMMANOY PATH SURVEY BELTOLA- BASISTHA ROAD GUWAHATI- 781028 4:UNION OF INDIA REP. BY THE SECRETARY MIN OF WOMEN AND CHILD DEVELOPMENT SHASTRI BHAWAN NEW DELHI- 01 Advocate for the Petitioner : MR. H K DAS( SC GHC) Advocate for the Respondent : GA ASSAM BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 26.02.2020:
(Ajai Lamba, CJ) List on 21.04.2020.
JUDGE CHIEF JUSTICE Comparing Assistant