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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1)(b) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(b)Ensure that the funds are drawn and kept in the Bangaru Talli PD Account in time for disbursal.