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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Maharashtra - Subsection

Section 114(2)(xx) in The Maharashtra Irrigation Act, 1976

(xx)under sub-section (2) of section 103, prescribing the officers to whom appeals against orders passed under any provisions of the Act shall be made in cases where there is no specific provision;