Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(b) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(b)providing access to information shall not exceed the fee charged for submission of information to the information utility.