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Patna High Court - Orders

Sasmita Kumari @ Sasmita vs The State Of Bihar on 18 October, 2023

Author: Chakradhari Sharan Singh

Bench: Chakradhari Sharan Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.13012 of 2023
                 ======================================================
                 Sasmita Kumari @ Sasmita
                                                                            ... ... Petitioner
                                                   Versus
                 The State of Bihar
                                                                         ... ... Respondent
                 ======================================================
                 Appearance :
                 For the Petitioner      :     Mrs. Nimisha Kumari, Advocate
                 For the Respondent State:     Smt. Binita Singh, SC-28
                 For the Respondent RBI :      Mr. Amit Prakash, Advocate
                 For the Respondent No.3:      Mr. Jyoti Prakash, Advocate
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                 SINGH
                                       ORAL ORDER

3   18-10-2023

Learned counsel appearing on behalf of the petitioner accepts that there is a typographical error in this Court's order dated 27.09.2023 to the extent amount of 'Rs.15,000/-' has been mentioned instead of 'Rs.13,900/-'.

2. List this matter as directed by this Court by its order dated 27.09.2023.

(Chakradhari Sharan Singh, J) Pawan/-

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