Patna High Court - Orders
Sasmita Kumari @ Sasmita vs The State Of Bihar on 18 October, 2023
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13012 of 2023
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Sasmita Kumari @ Sasmita
... ... Petitioner
Versus
The State of Bihar
... ... Respondent
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Appearance :
For the Petitioner : Mrs. Nimisha Kumari, Advocate
For the Respondent State: Smt. Binita Singh, SC-28
For the Respondent RBI : Mr. Amit Prakash, Advocate
For the Respondent No.3: Mr. Jyoti Prakash, Advocate
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
3 18-10-2023Learned counsel appearing on behalf of the petitioner accepts that there is a typographical error in this Court's order dated 27.09.2023 to the extent amount of 'Rs.15,000/-' has been mentioned instead of 'Rs.13,900/-'.
2. List this matter as directed by this Court by its order dated 27.09.2023.
(Chakradhari Sharan Singh, J) Pawan/-
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